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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(4) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(4)The Standing Estate Committee shall consider the proposals for the construction of new buildings, acquisition and disposal of land, additions or alterations and other question relating to the maintenance and use of buildings belonging to the Institute. It shall also consider proposals and projects for expansion of the Institute for meeting the objects of the Institute and monitor the implementation.