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Himachal Pradesh High Court

Vikrant Banyal vs Minor Vanshika Banyal & Anr. on 16 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Vikrant Banyal Vs Minor Vanshika Banyal & anr.

.

Cr.MMO No.276 of 2023 16.09.2023 Present: Mr. Mohan Sharma, Advocate, for the petitioner.

Mr. Vishal Bindra, Advocate, for the respondents.

of At the request of learned counsel for the parties, the matter is sent for mediation. With the consent of the rt learned counsel for the parties, Shri G.D. Verma, learned Senior Advocate, is appointed as Mediator in this matter.

Learned counsel for the parties are directed to appear before the learned Mediator 18.09.2023 at 1:00 p.m. in the main Mediation Centre, H.P. High Court.

Learned Mediator is requested to submit his report within a period of six weeks. Record be sent to the learned Mediator forthwith.

List the case for consideration on 09.11.2023.




                                                           ( Sushil Kukreja )
             September 16, 2023                                 Judge
                    (VH)




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