Himachal Pradesh High Court
Vikrant Banyal vs . Minor Vanshika Banyal & Anr. on 23 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Vikrant Banyal Vs. Minor Vanshika Banyal & anr.
Cr. MMO No.276 of 2023 .
23.06.2023 Present: Mr. Mohan Sharma, Advocate, for the petitioner.
Mr. Vishal Bindra, Advocate, for the respondents.
Cr. MMO No.276 of 2023 No reply is intended to be filed on behalf of the respondents.
Cr.MP No.944 of 2023 Learned counsel for the respondents prays for and is granted three weeks' time to file reply.
List on 27.07.2023.
( Sushil Kukreja ) Judge June 23, 2023 (VH) ::: Downloaded on - 23/06/2023 20:38:47 :::CIS