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[Cites 0, Cited by 0] [Section 23(10)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(10)(a) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(a)shall have pursued an approved course of study or training in a college or in an approved institution, unless exempted therefrom in the manner prescribed by the statutes and shall have passed the examinations prescribed by the University, or