Section 6(4) in Rajasthan Public Libraries Rules, 2012

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State of Rajasthan - Subsection

Section 6(4) in Rajasthan Public Libraries Rules, 2012

(4)The Library Advisory Committee of the Libraries other than those referred to in sub-rule (1), (2) and (3) shall be constituted by the Director consisting of the following, namely: -

(i)	Sub Divisional Officer Chairperson	Chairperson
(ii)	One regular reader/user of the library	Member
(iii)	One educationist/scholar	Member
(iv)	Librarian of the library concerned	Member Secretary

Provided that out of the aforesaid members, at least one member shall be woman

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State of Rajasthan - Subsection

Section 6(4) in Rajasthan Public Libraries Rules, 2012