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State of Rajasthan - Section

Section 6 in Rajasthan Public Libraries Rules, 2012

6. Constitution of the Library Advisory Committees.

(1)The Library Advisory Committee for State Central Library shall be constituted by the State Government consisting of the following, namely:-
(i) Director, Public Libraries Chairperson
(ii) One Librarian/Deputy Librarian of the UniversityLibrary Member
(iii) One representative of an NGO conducting libraryactivities Member
(iv) One regular reader/user of the library Member
(v) Three educationist, out of them -  
(a) One Scholar Member
(b) One Management/Technical expert Member
(c) One Fine Art expert Member
(vi) Librarian of the State Central Library Member Secretary
Provided that out of the aforesaid members, at least one member shall be woman. The chairperson of the committee may, at a meeting of the committee, also invite one person having expertise in particular field, if he deems necessary for the transaction of any particular business.
(2)The Library Advisory Committee for Divisional Library shall be constituted by the State Government consisting of the following, namely:-
(i) Divisional Commissioner or his representativenot below the rank of an Additional Divisional Commissioner Chairperson
(ii) One Librarian of the University/ College Library Member
(iii) One representative of an NGO conducting libraryactivities Member
(iv) One regular reader/user of the library Member
(v) One library expert Member
(vi) Two educationists/scholars Member
(vii) Librarian of the Divisional Library Member Secretary
Provided that out of the aforesaid members, at least one member shall be woman.
(3)The Library Advisory Committee for District Library shall be constituted by the State Government consisting of the following, namely:-
(i) Collector or his representative the rank of district levelofficer of the Rajasthan Administrative Service Chairperson
(ii) One Librarian of the College Library Member
(iii) One representative of an NGO conducting libraryactivities Member
(iv) One regular reader/user of the wary Member
(v) One educationists/scholars Member
(vi) Librarian of the District library Member Secretary
Provided that out of the aforesaid members at least one member shall be woman.
(4)The Library Advisory Committee of the Libraries other than those referred to in sub-rule (1), (2) and (3) shall be constituted by the Director consisting of the following, namely: -
(i) Sub Divisional Officer Chairperson Chairperson
(ii) One regular reader/user of the library Member
(iii) One educationist/scholar Member
(iv) Librarian of the library concerned Member Secretary
Provided that out of the aforesaid members, at least one member shall be woman