Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180] [Entire Act] State of Tamilnadu - Subsection Section 180(b) in Tamil Nadu Co-operative Societies Rules, 1988 (b)having registered sugarcane with the sugar mill, fails to deliver the sugarcane in full from his registered area, as per the terms of the agreement with the sugar mill; or
