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State of West Bengal - Section

Section 11 in The West Bengal Universities and Colleges (Administration and Regulation) Act, 2017

11. Transfer of employees of the college.

(1)Every teacher, librarian and non-teaching employee of a college, other than colleges run by minorities, may, once in a life time of his service apply for mutual transfer or transfer of his own seeking in any other college within the State in such manner as may be prescribed.
(2)The State Government may, in the interest of public service, place the service of any teacher, librarian or non-teaching employees to another college on transfer.