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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(ii) in A.P. Farmers Organisation Rules, 1997

(ii)Notice for the General Body meeting shall be sent at least 7 days in advance of the date of the meeting along with the Agenda. Notice may be sent by hand/ post / publication /beat of tom-tom and display on the notice board of the Organization.