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State of Andhra Pradesh - Section

Section 11 in A.P. Farmers Organisation Rules, 1997

11. Notice for General Body.

- (i) On receipt of a notice either under sub-rule (2) or (3) of rule 10 the Managing Committee of the Farmers Organisation shall convene a General Body Meeting within 20 days by giving 7 days prior notice of the date, time and place of the meeting and also the agenda.
(ii)Notice for the General Body meeting shall be sent at least 7 days in advance of the date of the meeting along with the Agenda. Notice may be sent by hand/ post / publication /beat of tom-tom and display on the notice board of the Organization.