Section 4(1) in West Bengal College Service Commission Act, 2012
(1)Subject to the provisions of this Act, a person shall be appointed as Chairperson if he is or has,-(a)attained the age of forty-five years or above;(b)been a person having no infirmity of body or mind;(c)not been guilty of misconduct involving moral turpitude;(d)not been an undischarged insolvent;(e)been a person, in the opinion of State Government, of highest level of competence, integrity, morals and institutional commitment;(f)at least been an Associate Professor for five years along with-(i)ten years teaching experience in a University; or(ii)fifteen years teaching experience in a Government aided College or in a Government College; or(iii)fifteen years combined teaching experience in a Government aided College or in a Government College or in a University taken together.
