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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(f) in West Bengal College Service Commission Act, 2012

(f)at least been an Associate Professor for five years along with-
(i)ten years teaching experience in a University; or
(ii)fifteen years teaching experience in a Government aided College or in a Government College; or
(iii)fifteen years combined teaching experience in a Government aided College or in a Government College or in a University taken together.