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State of Andhra Pradesh - Section

Section 17 in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

17. Directions by Government -

(1)The Board shall carry out such directions as may be issued to it from time to time by the Government for the efficient administration of this Act.
(2)The Government may, by order published in the Andhra Pradesh Gazette, designate specific water deficit areas as Pulses zones and make provision for prohibiting or restricting cultivation of water guzzling crops in such areas, and the Board shall implement such order made by the Government.