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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(2) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(2)The Government may, by order published in the Andhra Pradesh Gazette, designate specific water deficit areas as Pulses zones and make provision for prohibiting or restricting cultivation of water guzzling crops in such areas, and the Board shall implement such order made by the Government.