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Madhya Pradesh High Court

Nishant Jain vs The State Of Madhya Pradesh on 27 June, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12233 of 2020 (NISHANT JAIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 27-06-2022 Shri A.K. Tiwari, learned counsel for petitioner.

Ms. Shikha Sharma, learned Panel Lawyer for State. Learned counsel for petitioner prays for and granted two weeks time to examine the matter.

List after two weeks.

(MANINDER S BHATTI) JUDGE ac Signature Not Verified SAN Digitally signed by AJAY KUMAR CHATURVEDI Date: 2022.06.28 18:51:27 IST