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State of Andhra Pradesh - Section

Section 39 in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

39. Recording of entries on the counterfoil.

- Immediately before any ballot paper is delivered to an elector
(a)the number, name and description of the elector as stated in the electoral roll shall be called out; and
(b)the Polling Officer shall record the Part No. and Serial No. of the voter as entered in the marked copy of the electoral roll on the Counterfoil of the ballot paper and obtain his signature or thumb impression thereon.