Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Andhra Pradesh - Subsection Section 39(a) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005 (a)the number, name and description of the elector as stated in the electoral roll shall be called out; and
