Himachal Pradesh High Court
Richa Sharma vs . State Of H.P. & Others on 26 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Richa Sharma Vs. State of H.P. & others .
CWP No. 8824 of 2022 26.12.2022 Present: Mr. G.R. Palsra, Advocate, for the petitioner.
Mr. Shiv Pal Manhans and Mr. Vinod Thakur, Additional Advocate Generals with Mr. Bhupinder Thakur, Dy. A.G., for the respondentsState.
CWP No. 8824 of 2022 & CMP No. 17883 of 2022 r Notice. Mr. Vinod Thakur, learned Additional Advocate General appears and waives service of notice on behalf of respondentsState. He prays for and is granted eight weeks' time to file reply/obtain instructions.
List on 27.3.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 26, 2022 (kalpana) ::: Downloaded on - 29/12/2022 20:34:16 :::CIS