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Himachal Pradesh High Court

Richa Sharma vs . State Of H.P. & Others on 26 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Richa Sharma Vs. State of H.P. & others .

CWP No. 8824 of 2022 26.12.2022 Present: Mr. G.R. Palsra, Advocate, for the petitioner.

Mr. Shiv Pal Manhans and Mr. Vinod Thakur, Additional Advocate Generals with Mr. Bhupinder Thakur, Dy. A.G., for the respondents­State.

CWP No. 8824 of 2022 & CMP No. 17883 of 2022 r Notice. Mr. Vinod Thakur, learned Additional Advocate General appears and waives service of notice on behalf of respondents­State. He prays for and is granted eight weeks' time to file reply/obtain instructions.

List on 27.3.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 26, 2022 (kalpana) ::: Downloaded on - 29/12/2022 20:34:16 :::CIS