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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)Immediately after the allotment of symbol to contesting candidate the Election Officer shall prepare a list of contesting candidates for the election- of president and member of managing committee separately in Form-VIII, giving the names of all contesting candidates and symbols allotted to them and display it on the notice board of his office and also arrange to display at public place of the area or polling station.