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State of Rajasthan - Section

Section 21 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

21. Subsequent Procedure to be observed by Election officer.

(1)If there is only one candidate, for the election of President of a Water Users'.Association or for the election of a member from any constituency for which election is to be held and his nomination has been accepted, the election officer shall declare him duly elected. If number of valid nominated candidates is more than one, the election officer shall assign a symbol to each candidate out of following -
(i)Hand pump
(ii)Radio/TV
(iii)Pump set
(iv)Telephone
(v)Electric pole
(vi)Sword
(vii)Bus
(viii)Cycle
(ix)Umbrella
(x)Spade
(xi)Cart
(xii)Watch
(xiii)Lock.
N.B. - If the number of contesting candidate exceeds 13 the Election Officer may allot any other symbol (other than symbol of any political party)
(2)Immediately after the allotment of symbol to contesting candidate the Election Officer shall prepare a list of contesting candidates for the election- of president and member of managing committee separately in Form-VIII, giving the names of all contesting candidates and symbols allotted to them and display it on the notice board of his office and also arrange to display at public place of the area or polling station.