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Union of India - Section

Section 20 in Pharm.D. Regulations 2008

20. Project work.

(1)To allow the student to develop data collection and reporting skills in the area of community, hospital and clinical pharmacy, a project work shall be carried out under the supervision of a teacher. The project topic must be approved by the Head of the Department or Head of the Institution. The same shall be announced to students within one month of commencement of the fifth year classes. Project work shall be presented in a written report and as a seminar at the end of the year. External and the internal examiners shall do the assessment of the project work.
(2)Project work shall comprise of objectives of the work, methodology, results, discussions and conclusions.