Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Chattisgarh - Subsection Section 30(2) in Chhattisgarh Police Act, 2007 (2)The Director General of Police may specify by an order the form and the manner of returns to be furnished to him by other police officers.
