Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Chattisgarh - Section

Section 30 in Chhattisgarh Police Act, 2007

30. Government may prescribe form of returns.

(1)The State Government may prescribe the forms and the manner of returns to be submitted to it by the Director General of Police.
(2)The Director General of Police may specify by an order the form and the manner of returns to be furnished to him by other police officers.