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[Cites 0, Cited by 0] [Section 92(11)] [Section 92] [Entire Act]

State of Odisha - Subsection

Section 92(11)(ii) in The Board's Excise Rules, 1965

(ii)adequate number of steel trunks of uniform size obtained from the Central Ganja-Gola, Cuttack, or elsewhere, as may be specified by the Collector ; and