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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Odisha - Subsection

Section 92(11) in The Board's Excise Rules, 1965

(11)The following articles shall also be supplied by the cultivator to the officer-in-charge one week before manufacturing operations commence.
(i)one big and medium weighing scale and other accessories with weights ranging from one quintal to one gram;
(ii)adequate number of steel trunks of uniform size obtained from the Central Ganja-Gola, Cuttack, or elsewhere, as may be specified by the Collector ; and
(iii)metal sieves of suitable sizes.