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[Cites 0, Cited by 0] [Section 13(13)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(13)(b) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(b)Within 5 working days of receipt of the request of the applicant in case of Medium term Open Access and Long term Open Access.