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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(d) in Prevention Of Collision On National Waterways Regulations, 2002

(d)A vessel of less than 10 metres in length shall have ready at hand and electric torch or lighted lantern showing a white light which shall be exhibited in sufficient time to warn the approaching vessels.