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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(xv) in State Water Resources Regulatory Authority (Manner and Guidelines to Ensure Smooth, Uninterrupted and Leakage free Supply of Water to Farmers) Regulations, 2018

(xv)As there is limited time left for maintenance or desilting of the main canals network, the closing of canals which is generally between January and April, every year. It obviously affects the production during the Rabi season, and therefore should be restricted to a maximum of 3 (three) weeks.