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[Cites 0, Cited by 0] [Section 23A(2)] [Section 23A] [Entire Act]

State of West Bengal - Subsection

Section 23A(2)(c) in The Kalyani University Act, 1981

(c)ten Teachers of affiliated colleges imparting teaching in Arts, Science, Commerce, Education, Law, and Music and Fine Arts, of whom one shall be from a Teachers' training college, one shall be from a Law college and one shall be from a college, if any, teaching Music and Fine Arts, elected by the Teachers of such colleges;