Section 23A(2) in The Kalyani University Act, 1981
(2)The Council for Undergraduate Studies in Arts, Science, Commerce, Education, Law, Music and Fine Arts shall consist of the following members:-(a)the Vice-Chancellor-Chairman;(b)the Deans of the Faculty Councils for Post-Graduate Studies in Arts and Commerce, Science, Education, Law, and Music and Fine Arts;(c)ten Teachers of affiliated colleges imparting teaching in Arts, Science, Commerce, Education, Law, and Music and Fine Arts, of whom one shall be from a Teachers' training college, one shall be from a Law college and one shall be from a college, if any, teaching Music and Fine Arts, elected by the Teachers of such colleges;(d)five Teachers participating in post-graduate teaching in the subject or subjects concerned, one each from each Faculty Council for postgraduate studies concerned, elected by the members of the Faculty Councils for post-graduate studies concerned from amongst themselves;(e)five Principals, of whom three shall be from the undergraduate colleges of Arts, Science, and Commerce, one shall be from a Teachers' training college, and one shall be from a Law college or from any college teaching Fine Arts or Music or both, elected jointly by the Principals of such colleges;(f)two persons having special knowledge in the subject or subjects concerned, nominated by the Vice-Chancellor.