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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Shiv Dayal & Anr. vs . Kanshi Ram & Anr. on 15 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Shiv Dayal & Anr. Vs. Kanshi Ram & Anr.

.

RSA No. 105 of 2012 15.06.2022 Present: Mr. R.K. Bawa, Senior Advocate, with Mr. Ajay Chaudhary, Advocate, for the appellants.

Mr. Pranjal Munjal, Advocate, vice Mr. Janesh Gupta, Advocate, for the respondents.

RSA No. 105 of 2012 & CMP No. 2757 of 2020 Mr. Pranjal Munjal, learned vice counsel for the respondents submits that the reply to the application will positively be filed within one week. As prayed for, list on 27.07.2022, on which date an endeavour shall be made by the Court to finally hear the appeal.

(Ajay Mohan Goel) Judge June 15, 2022 (vinod) ::: Downloaded on - 15/06/2022 20:06:09 :::CIS