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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in Diplomatic and Consular Officers (Fees) Rules, 1949

(2)A notice in large type shall be attached to, or exhibited in close proximity to the Table of Fees, informing the public that the fees are payable in cash and receipts will be issued for such payment.