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Union of India - Section

Section 7 in Diplomatic and Consular Officers (Fees) Rules, 1949

7. Publication of Table of Fees.

(1)A copy of the table of fees prescribed-Schedule I shall be affixed and exhibited in a conspicuous place in every Consular Office and shall be open to inspection by all interested persons.
(2)A notice in large type shall be attached to, or exhibited in close proximity to the Table of Fees, informing the public that the fees are payable in cash and receipts will be issued for such payment.