Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Odisha - Subsection Section 91(c) in The Orissa Municipal Employees' Pension Rules, 1989 (c)A pension is payable for the day on which the pensioner dies. The hour at which death takes place has no effect on the claim.
