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State of Odisha - Section

Section 91 in The Orissa Municipal Employees' Pension Rules, 1989

91.

A Pension is payable monthly on and after the first day of the following month in accordance with the provisions specified hereunder :
(a)On receipt of the pension payment order, the Executive Officer will deliver one-half of the order to the pensioner, and keep the other half of the order carefully in such manner that the pensioner shall not have access thereto.
(b)Each payment made is to be entered on the reverse both of pensioner's half and of the Executive Officer's half of the pension payment order, both entries being attested at the time of payment by the signature of the Executive Officer.
(c)A pension is payable for the day on which the pensioner dies. The hour at which death takes place has no effect on the claim.