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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Chattisgarh - Subsection

Section 75(3) in Chhattisgarh Minor Mineral Rules, 2015

(3)The award shall be drawn on Form-XXXIV of the Chhattisgarh Treasury Code, Volume-II by the drawing and disbursing officer who disburses the pay and allowances of the Government servant concerned.