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State of Chattisgarh - Section

Section 75 in Chhattisgarh Minor Mineral Rules, 2015

75. Authority and mode of awards.

(1)The power to grant awards shall vest with the Director.
(2)The case or proposal to make an award shall be examined and decided by a committee consisting of the Director with two other officers of bis Directorate nominated by him.
(3)The award shall be drawn on Form-XXXIV of the Chhattisgarh Treasury Code, Volume-II by the drawing and disbursing officer who disburses the pay and allowances of the Government servant concerned.