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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(3) in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

(3)The Collector, the Comptroller and other authorised officers shall visit the Puri Raj Bhavan, from time to time, to ensure proper upkeep and efficient management of the Puri Raj Bhavan.