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[Entire Act]
Union of India - Section
Section 1 in Limits of the Port of Tuticorin
1. Zone "A" shall comprise the area falling within the following limits, namely
-on the North:| Name of the dumping Area | Area In hectare | Distance from the main land | Latitude | longitude |
| (1) | (2) | (3) | (4) | (5) |
| Bay of Bengal at X | 3500 | 35 kilo meters | 10°13'14.05" N | 80°13'11.56" E |
| Gulf of Mannar at Z | 3500 | 50 kilo meters | 08°55'51.16" N | 79°26'54.81" E; |
| Name of vessel traffic management system | Area in hectare | Distance from the main land | Latitude | longitude |
| (1) | (2) | (3) | (4) | (5) |
| Off Tondi | 1000 | 25 kilo meters | 09°40'55" N | 79°17'24" E |
| Off Manamelkudi | 1200 | 25 kilo meters | 10°00'00" N | 79°31'12" E; |