Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(k) in Limits of the Port of Tuticorin (k)to so much of sea shore between the boundary pillar Tuticorin Port Trust 37 and the northern boundary of the said Zone-B Port as lies with in 45.72 metres of the high water marks ordinary spring tides;
