Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in The Rajasthan Financial Corporation (Staff) Regulations, 1958 7. [Temporary staff] [Inserted by Amendment Notification No. 2, dated 14-12-1961.] - Notwithstanding anything contained in these Regulations, the Managing Director may employ staff in Classes B and C on a temporary basis for a period not exceeding three months on the pay scales laid down in Appendix I to these Regulations.
