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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(xxix) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(xxix)carry out relief measures in areas affected by natural calamities in accordance with instructions of Government, the Collector and the Sub-divisional Officer;