.-(1) Under the direction of Superintendent the Instructor shall-(a)impart course of instructions and practices to persons selected for training in rescue and recovery work as well as to rescue trained persons and maintain a record thereof; and(b)make inspection, test and adjustment of rescue equipment and apparatus and maintain a record thereof.(2)In the event of an emergency at a belowground mine, Instructor shall perform such rescue and recovery work as may be assigned to him by the manager or in his absence by the principal official present at the surface.(3)Instructor shall not leave the rescue station without prior permission of the Superintendent.(4)In the absence of the Superintendent, the Instructor shall be incharge of the rescue station.
