Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(2) in The Mines Rescue Rules, 1985 (2)In the event of an emergency at a belowground mine, Instructor shall perform such rescue and recovery work as may be assigned to him by the manager or in his absence by the principal official present at the surface.
