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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa State Electricity (Supply) Rules, 1962

(2)In addition to the meetings of the Council, required to be held under the provisions of Section 16, the Chairman may call a special meeting of the Council whenever he deems it necessary.