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State of Odisha - Section

Section 12 in The Orissa State Electricity (Supply) Rules, 1962

12. Meetings of the Council.

(1)There shall be an annual meeting of the Council to consider the annual financial statement of Board. The Council shall also meet to consider a supplementary statement when placed before it. The Council may submit a report to the State Government on any financial statement placed before it by the Board.
(2)In addition to the meetings of the Council, required to be held under the provisions of Section 16, the Chairman may call a special meeting of the Council whenever he deems it necessary.