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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Orissa Factories (Exemption) Rules, 1996

(1)The following persons employed in a factory shall be deemed to be the persons holding positions of supervision or management for the purposes of Sub-section (1) of Section 64, namely ;
(a)Manager; and
(b)Any other person who, in the opinion of the Chief Inspector, holds a position of supervision or management.