Section 139 in Rajasthan Panchayati Raj Rules, 1996
139. Inspection of properties.
(1)All Chairpersons shall visit the properties once a year to ensure safety and proper maintenance of such properties.(2)Vikas Adhikari/Chief Executive Officer shall inspect the register and the properties once a year during inspection of Panchayat/Panchayat Samiti respectively.Abadi Land
