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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Rajasthan - Subsection

Section 139(2) in Rajasthan Panchayati Raj Rules, 1996

(2)Vikas Adhikari/Chief Executive Officer shall inspect the register and the properties once a year during inspection of Panchayat/Panchayat Samiti respectively.Abadi Land