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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Karnataka - Subsection

Section 68(6) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(6)Notwithstanding anything contained in the preceding sub-sections appointments to posts in the University equivalent to Group `C' and `D' posts in the State Civil Services shall be made by the Vice-Chancellor in accordance with the Regulations to be framed for this purpose.